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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(g) in The M.P. Treatment of Criminal Lunatics Confined in Prisons Rules, 2000

(g)"Nurse" means a qualified nurse who has undergone atleast 3 months full time training in a psychiatric unit of a medical college under the supervision of a teacher of psychiatry, viz., Assistant Professor, Associate Professor or a Professor of Psychiatry;