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Union of India - Section

Section 10C in The Insecticides Rules, 1971

10C. [ Prohibition against sale or storage of insecticides in certain places. [Inserted by G.S.R. 533(E), dated 6.8.1993 (w.e.f. 6.8.1993).]

- No person shall manufacture, store or expose for sale or permit the sale or storage of any insecticide in the same building where any articles consumable by human beings or animals are manufactured, stored or exposed for sale.Explanation. - Nothing contained in this rule will apply to the retail sales of household insecticides from the building wherefrom other article consumable by human beings or animals are usually sold provided such household insecticides have been registered as such and are packed and labelled in accordance with these rules.]