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[Cites 0, Cited by 0] [Section 50(14)] [Section 50] [Entire Act]

State of Jharkhand - Subsection

Section 50(14)(c) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(c)fails to attend three consecutive meetings of the Steering Committee without the leave of the Chairperson of the Steering Committee, or