Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Section 2] [Entire Act] Union of India - Subsection Section 2(j) in Gold (Control) Act, 1968 (j)"gold" means gold, including its alloy (whether virgin, melted or re-melted, wrought or unwroght), in any shape or form, or a purity or not less than nine carats and includes primary gold, article and ornament;
