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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Jharkhand - Subsection

Section 42(4) in Usha Martin University, Jharkhand Act, 2012

(4)Not-exceeding 75 percent of the incomes received from the endowment fund, shall be used for the purposes of development, works of the University. The remaining 25 percent shall be reserved into the endowment fund.