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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(4)(c) in Chhattisgarh Police Act, 2007

(c)Punishment of reduction to a lower post, awarded under the provisions of the All India Services (Discipline and Appeal) Rules, 1969 or any other relevant rule;