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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3) in The Orissa Nurses and Midwives Registration Act, 1938

(3)It shall [come into force from such date] [The Act came into force from 1st June, 1939, vide Notification No. 2957-LSG/10-5-1939.] as the State Government may by notification, appoint.