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Manipur High Court

Manipur Lokayukta vs Jangala Suresh Babu; & Ors on 22 April, 2024

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2024.04.30
SINGH     12:37:54 +05'30'
                                                                                                  Item No. 29
                                             IN THE HIGH COURT OF MANIPUR
                                                       AT IMPHAL
                                                     W.A. No. 105 of 2023
                              Manipur Lokayukta
                                                                                                Appellant
                                                      Vs.
                              Jangala Suresh Babu; & Ors.
                                                                                             Respondents
                                               BEFORE
                         HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                         HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                            ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this appeal is adjourned.
List on 06.05.2024.
                                           JUDGE                              CHIEF JUSTICE
      Sandeep