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Union of India - Section

Section 8 in The Cotton Textiles (Control) Order, 1948

8. Whether each loom is worked wholly from cotton or partly cotton and partly from any other material. (In the latter case name of the other material and the percentage thereof should be indicated).

DeclarationI hereby declare that the information furnished by me in this application is true to the best of my knowledge and belief.Signature of the applicant.Form B[See Clause 12(4)]Registration CertificateNo .............