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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(2)(a) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(a)ensure effective implementation of the Act at district or city levels by supporting creation of adequate infrastructure, such as, setting up Boards, Committees, Special Juvenile Police Units and homes in each districts;