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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2) in Andhra Pradesh Disaster Management Rules, 2007

(2)Other members shall be as follows;
(i)Principal Secretary/Secretary - Finance Department
(ii)Principal Secretary/Secretary - Panchayat Raj and Rural Development Department.
(iii)Principal Secretary/Secretary -Irrigation and Command Area Development Department.
(iv)Commissioner. Disaster Management Member Convener