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[Cites 0, Cited by 1] [Section 143(1)] [Section 143] [Entire Act]

Union of India - Subsection

Section 143(1)(d) in The Finance Act, 2017

(d)revive or restore any jurisdiction, office, custom, liability, right, title, privilege, restriction, exemption, usage, practice, procedure or other matter or thing not now existing or in force.