Karnataka High Court
The Manager M/S Icici Lombarado And ... vs G Varalakshmi W/O Late H P Gopalakrishna on 7 December, 2009
Author: Subhash B.Adi
Bench: Subhash B.Adi
_ AND: . 'V
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IN THE HIGH COURT OF KARNATAKA AT BANGALORE Dz'-\TEII) THIS THE 07"' DAY OF DECEMBER. 2009 L3§iIFOR'£§ T1"1{*3 1iON'I.3I.,E MR.JU'ST1CE.i3 SUB} IASI-----I BADI MISCELLANEOUS FIRST APPEAL No.3539/200.3 B ET\-V 1?. EN:
The E\/I211'1.ag,e1'. M/S ICiCI Lombardo 81 Ge116*.ra1 i11.<s1.11*ance Company LE.d., ICICI Compiex, Next to CeI1t:r2.1i Sh0p}:)ing C<)r11§).1e;44.,.'_ Magreth Road.
Bangalore. M Now RP SVR Complex, II Floor, B;.11'1g2-1I()1'0 -- 89. RE:131'eSe11f€d 4V _ ~ Mie1r1a1g§ea* L<:ga'I. V " -~ é " . ...APPELLAN'T (By S1-i . A. M. ' . \rfa1v".'.-.11a}<'s:.-'£11112. V' V W10 'I«2gtc»v 1*-¥.A.T_P; G0pa1akrish11a ._ ye':~1;1'S.
22. K213'1.}1iK ,* "V S/0 izifie HP. Gopai21krish1'121 A. , Aggec1"3 yee:-11:5.
"i'{~;R. P111'1.E'.1SV~'E.lT11&1.iEih. E Agecl 62 years.
T 8/0 1£11.€ R2111ge:g.g0wC1;:x " 4. I-e1kshn'12.1::1m1e1. Aged 57 yams.
W / 0 Pufi 1 ziswz-1n'1z1ia11. _3m
2. Appeal is by the 111:"-3t1I'('.I' c11.1es1.i011i1'1g 1.110 q1,1;u1tL11'11 of c0mpe1'1sa1i0r1 zzwmded by the i\/I/\C'i'. E3e11'1gz11<)1'e. in MVC No.3422/2006 (I-died 19.9.2007.
3. Ciaimams are the? wife. mE.1'1o1* ci'1ii(11'e1'1 EIIICHEH aof the deceased. insofar as 2-1c:(.:ide1':t: and the V' Ens1.1:'2111Ce C011'1pa1'1y are ('.()i1C'.<':1'I'1€d. ['§"1't"t'.I'~&.', is no Mdi'sVp".1i.V€;._:O1i'1y dispuie as regard to the: qu:«;tn.i,L111'1 (::'r_A_)A11'*1'1v')¢=.*1'1's2;v 1'ic.'3"1v1 by the T1*ibL111a1. V ' ' V ' A '
4. In su.pp0rL 01' the,gIa.im',;V-17%;}::<:1éiiJ'1j211fi.s'i*1::wc:5sXa1ni.I1ed PW} the wife of the who had E-:XeCL11.ed {he §{'3é.1S€ --f;1V€.f3_.(.'1 i:'z"f;2';1"\3'()::1;1' Q'1'=.t;h¢ déC{::aV"s€c1 for r1.1n11i1'1g, 21 Ben" a."E1dZ;REES?.£1'L:1VI'€i;1i,"FL.1'I'{H€.f_7 -pfz,-Ly111e1s11' of r11o1'11.h}y rent of Rs. 15.000/4' u 2}L11d ' .g1i:iwjarucvié.-.__ ':1;:%i<)1.1.:'1t of Rs.2.00,000/-- was evide1'1.Ced by Pv}551V1fi'.E1.SA('?_ a;ig'fct(%1I1&?111,. 'I'h0L1gh U'1(')E"€' is no d1'1'eC1'. W"-'~':"'d'1'1'1..i"<5«:.E'? 'I*é'g&1:'c1 {,0!.h.evinc01'11e oi' the deceased. the '1'rib1,1r121E A'~r.*.01.1s'id,e1'1:1__g {.he Ef3~§<.P8 PAN Card and 011101' :1'1zLi'e1"ial found that, {.116 Q1t3i'§(T£3;S'(2C§""WE:1STpijiyillgg; Rs.15..OOO/s t'0w'ards rem. 2';11:'1d has also paid A1-2.s.2.00~.OL(_);UA/A as acix-'a.m':e 21m0Lm4.. for r1.:nn1'11g Bar and __R&:*._st.21u1'2:-1.1=1 t'. ";.Ei. has come in {the evidence t}1z1'£., the decxjascd was _1'uLfir}i:'1§§"~1.'.ls1€ B2-1.1' a.1'1c§ Rczstau 11,1111. in View 0f'1I'1e same. I find t,Ii1at. the A1':'::o11"t'.E'":1y iI1('.()II}€ of the d€('.€E?ES€d at Rs.9.000/-- is 1'":0i: on the " --h§.g11(:'1' s1'<i!c>..
at' K"
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5. C();1si€1e:'i11g Ehéli the i11(*.()1'nc' of the dec*ee.1ssed could be at Rs.9.000/« per nlomh and aiier cle(iL1(?1.i11__g 1/3"'.1,aking Rs.6.000/~ for the pL11'p0:~3e of det(%1*11'zi1'1i1'1g; of depe11de1'1('y. C()r1siclCri1'1g the age. bE1St'iC1 011 the _s;(?h()(A)'1V"if';-1.1'T1'&%--£"e1*~--.b ceriificate. the "1"1'ibu11.=;1.1 has zm3a..rr.ic(§ ; C(.)1'[1'1"ps::fn s;é1VfT.i (;A:1 '- ()'1V R:-3.1 152.000/2 I find. 1.l'1cre is 116. e.1f1'();"' i1"i' ('()I'fi§.3l.ii.:iVi'1gVV:A::TiIA1€% quallmm ofC01npe1'1sa1i(m is ct0'i'1c'(=.-Jj.1'1ed. EKR) g;1fci)1E':jcls.:t,e._Vi;;;1.sarfe1*t:-a V L' Appeai disn1iss(-zd.
Amomlt. in deposit"-_1's§ _cli';eC21,e:db'c\ _':.1"c111si'e1'1*ed $0 the Tribunal. _ '