Section 118 in Assam Co-Operative Societies Act, 2007
118. Register of members.
- Any register or list of members or shares kept by any registered society shall be prima facie evidence of any of the following particulars entered therein -(a)the date on which the name of any person was entered in such register or list as a member, and(b)the date on which any such member ceased to be a member.
