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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(3)(b) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(b)the name of his employer who is the owner of the warehousing business, if the warehouse has been hired or leased by such owner; or