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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Maharashtra - Subsection

Section 98(1) in Maharashtra Police Act

(1)The State Government may, by notification in the Official Gazette, declare any specified service to be an essential service to the community:Provided that such notification shall remain in force for one month in the first instance, but may be extended, from time to time, by a like notification.