Section 3(2)(a) in The Sikkim Anti Drugs Act, 2006

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State of Sikkim - Subsection

Section 3(2)(a) in The Sikkim Anti Drugs Act, 2006

(a)co-ordination of action by various officers, departments and other authorities-

(i)under this Act, or

(ii)under any other law for the time being in force in connection with the enforcement of the provisions of this Act;