Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 42] [Entire Act] Union of India - Section Section 30 in The Provincial Small Cause Courts Act, 1887 30. Abolition of Courts of Small Causes. - The [State Government] [Substituted by A.O.1950, for "Provincial Government" .] may, by order in writing, abolish a Court of Small Causes.
