Supreme Court - Daily Orders
Mangalore Refinery And Petrochemicals ... vs Dlf Power Ltd. (Now Known As Eastern ... on 19 November, 2018
Bench: Ashok Bhushan, Ajay Rastogi
ITEM NO.53 COURT NO.14 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28131/2016
(Arising out of impugned final judgment and order dated 20-07-2016
in AP No. 509/2011 passed by the High Court Of Judicature At
Bombay)
MANGALORE REFINERY AND PETROCHEMICALS LTD.(MRPL) Petitioner(s)
VERSUS
DLF POWER LTD. (NOW KNOWN AS EASTERN
INDIA POWERTECH LTD.)THROUGH ITS MANAGING
DIRECTOR Respondent(s)
Date : 19-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
Mr. Shiv Kumar Suri, AOR
Mr. Amit Sibal, Sr. Adv.
Mr.Baksham Dhingra, Adv.
Mr. N. Tripathi, Adv.
Mr. Adityan Swarup, Adv.
Mr. Saswat Pattnaik, Adv.
Mr. S. Suri, Adv.
Mr. Bhikhil Suri, Adv.
For Respondent(s)
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Pravin Bahadur, Adv.
Mrs. Nandini gore, Adv.
Ms. Sonia Nigam, Adv.
Mr.Arjun Sharma, Adv.
Ms. Neha Khandelwal, Adv.
Mrs. Manik Karanjawal, Adv.
Mr. Samar Kachwaha, Adv.
Signature Not Verified
Ms.Chanan Parwani, Adv.
Mr. Ramchandra Madan, Adv.
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.11.20
17:38:13 IST
Reason: M/S. Karanjawala & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 30.11.2018.
(DEEPAK SINGH) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH)