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Supreme Court - Daily Orders

Mangalore Refinery And Petrochemicals ... vs Dlf Power Ltd. (Now Known As Eastern ... on 19 November, 2018

Bench: Ashok Bhushan, Ajay Rastogi

       ITEM NO.53                       COURT NO.14                  SECTION IX

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)             No(s).   28131/2016

       (Arising out of impugned final judgment and order dated 20-07-2016
       in AP No. 509/2011 passed by the High Court Of Judicature At
       Bombay)

       MANGALORE REFINERY           AND PETROCHEMICALS LTD.(MRPL)    Petitioner(s)

                                                VERSUS

       DLF POWER LTD. (NOW KNOWN AS EASTERN
       INDIA POWERTECH LTD.)THROUGH ITS MANAGING
       DIRECTOR                                                          Respondent(s)



       Date : 19-11-2018 This petition was called on for hearing today.

       CORAM :
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN
                         HON'BLE MR. JUSTICE AJAY RASTOGI


       For Petitioner(s)
                                   Mr. Shiv Kumar Suri, AOR
                                   Mr. Amit Sibal, Sr. Adv.
                                   Mr.Baksham Dhingra, Adv.
                                   Mr. N. Tripathi, Adv.
                                   Mr. Adityan Swarup, Adv.
                                   Mr. Saswat Pattnaik, Adv.
                                   Mr. S. Suri, Adv.
                                   Mr. Bhikhil Suri, Adv.


       For Respondent(s)
                                   Mr. Neeraj Kishan Kaul, Sr. Adv.
                                   Mr. Pravin Bahadur, Adv.
                                   Mrs. Nandini gore, Adv.
                                   Ms. Sonia Nigam, Adv.
                                   Mr.Arjun Sharma, Adv.
                                   Ms. Neha Khandelwal, Adv.
                                   Mrs. Manik Karanjawal, Adv.
                                   Mr. Samar Kachwaha, Adv.
Signature Not Verified
                                   Ms.Chanan Parwani, Adv.
                                   Mr. Ramchandra Madan, Adv.
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.11.20
17:38:13 IST
Reason:                            M/S. Karanjawala & Co., AOR
          UPON hearing the counsel the Court made the following
                             O R D E R

List the matter on 30.11.2018.

(DEEPAK SINGH) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH)