Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 25 in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013 25. Prohibition of investment of funds of subscribers outside India.— No pension fund shall, directly or indirectly invest outside India, the funds of subscribers.
