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[Cites 0, Cited by 0] [Section 26(6)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(6)(a) in The Orissa Statistics and Economics Service Rules, 1979

(a)Official Statistics. - Evaluation of the Statistical system in the Centre and States sources and nature of official statistics on population, agriculture and animal husbandry, Industries, labour, commerce, trades, transport, price, education, local bodies, housing, finance, planning and national and State income.