Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 107 in Bihar Board's Miscellaneous Rules, 1958

107. Case diaries.

- In case diaries maintained by revenue officers a list of the year's holidays should be posted on the inside of the cover and at the end of each month the clerk concerned should note in the diary each of the days in next month but one that is a holiday. Care should be taken to see that cases are not fixed for hearing on holidays.