Section 286 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
286. Financial Assistance for Education.
- Children of the members shall be eligible for such financial assistance as may be determined by the Board for such courses of study as may be specified by the Board from time to time. An application in Form No. XLIII shall be submitted with such documents and within such time as may be specified by the Board.
