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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(20) in The Central Motor Vehicles Rules, 1989

(20)Loitering or unduly delaying any journey and not proceeding to the destination as near as may be in accordance with the timetable pertaining to the vehicle, or, where there is no such time table, with all reasonable dispatch.