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State of Rajasthan - Section

Section 24 in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

24. Authentication of orders of the Authority and Executive Committee.-All

orders, decisions and other instruments of the Authority and the Executive Committee shallbe authenticated by the signatures of the Chairperson of the Authority or, as the case may be,the Executive Committee or any other member or any officer of the Authority or, as the casemay be, the Executive Committee authorized by it in this behalf.