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State of Rajasthan - Section

Section 10 in The State Apprenticeship Council Rules, 1976

10. Proceedings of the Council.

(1)Copies of all proceedings of the Council shall be furnished to the Secretary of the Central Apprenticeship Council. Any views expressed or suggestions made thereon by the said Council shall be duly considered by the council.
(2)In all other matters, the Council shall follow such procedure as the Chairman may determine.