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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(5)The President in his capacity as Chairperson of the Board shall have the power to invite any person being a member of the Board of Governors to attend a meeting of the Board but such invitee shall not be entitled to vote at such a meeting.