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Himachal Pradesh High Court

Unknown vs Om Parkash V. State on 26 July, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Om Parkash v. State Cr. Appeal No. 143 of 2021 .

26.7.2022 Present Mr. Varun Chauhan, Advocate, for the appellant.

Mr. Rajinder Singh Dogra, Sr. Additional Advocate General with Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Additional Advocates General and Mr. Bhupinder Thakur & Mr. Yudhvir Singh Thakur, Deputy Advocates General, for the respondent-State.

List before regular Division Bench.

r (Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge July 26, 2022 (vikrant) ::: Downloaded on - 26/07/2022 20:04:58 :::CIS