Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 5 in Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008 5. Categorisation of Consultants Consultants shall be categorized as. (a)Corporate consultants,(b)Individual consultants, and(c)Professional experts,(d)[ Staff consultants] [Inserted by Notification No. L-1/52/2010-CERC, dated 3-9-2010, w.e.f. 6-9-2010.].
