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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(5)(ii) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(ii)Life Jacket. - Life Jackets (size 1) of the following specifications shall be used for providing means of safety for the wearers while performing rescue work connected with water.