Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 248] [Entire Act]

State of Telangana - Subsection

Section 248(5) in Greater Hyderabad Municipal Corporation Act, 1955

(5)The Commissioner shall maintain a register showing the persons liable to pay the tax under this section.