National Green Tribunal
S. K. Vijaykumar, Aged About 50 Years, ... vs Union Of India, Through Its Secretary, ... on 22 August, 2017
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
APPLICATION NO. 180 OF 2017 (SZ)
Applicant (s) Respondent (s)
1. S.K. Vijaykumar Vs 1. Union of India, Aged about 50 years, Through its Secretary, S/o Late Sh. S.N. Krishna Kumar, Ministry of Environment, Forests and R/o 852, Cinema Road, Climate Change, Doddaballapur - 561203, Indira Paryavaran Bhawan, Bangalore Rural District. Jor Bagh Road. New Delhi - 110003.
2. H.R. Satish, 2. State of Karnataka Aged about 67 years, Through the Chief Secretary, S/o Late Sh. H.C. Ramachandraiah Vidhana Soudha, Gandhinagar, Dr. Ambedkar Veedhi, Doddaballapur - 561 203, Bangalore - 560 001. Bangalore Rural District.
3. H.R. Jagadish, 3. Karnataka State Pollution Control Board Aged about 69 years, Through the Member Secretary, S/o Late Sh. H.C. Ramachandraiah Parisara Bhawan, 1st to 5th floor, 780, Cinema Raod, No. 49, Church Street, Doddaballapur - 561 203. Bangaluru- 560 001. Bangalore Rural District
4. Karnataka State Environment Impact Assessment Authority Through the Member Secretary, Ecology and Environment Department, Room No. 706, 7th floor, Gate NO. 4, M.S. Building, Bangalore - 560001.
5. Karnataka Industrial Areas Development Board, through the Chief Executive Officer, 4th and 5th floor, Khanija Bhavana, R.C. Road, Bangalore - 560001.
6. Central Ground Water Authority Rep. by its Secretary, West Block -2, Wing-3, Sectro-1, R.K. Puram, New Delhi - 110066.
Legal Practitioners for Applicant (s) Legal Practitioners for Respondent (s) M/s Ritwick Dutta, Rahul Choudhary, Meera Gopal, Stanley Hebzon Singh Note of the Orders of the Tribunal Registry Item No.2 Date: 22nd August, 2017 We have heard Mr. Ritwick Dutta, learned counsel appearing for the applicant. Admit. Issue notice to the respondents. Mr.Devraj Ashok takes notice for 2nd respondent. Mr.Thirunavukarasu takes notice for 3rd respondent. Notice to the respondent nos. 1,4,5 & 6.
Private notice is permitted. Notice returnable by 22.09.2017. The respondents shall respond to the interim prayer on the said date.
..............................................,JM (Justice Dr.P.Jyothimani) ..............................................,EM (Shri P.S. Rao)