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State of Odisha - Section

Section 16 in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

16. Confirmation.

- A person appointed on probation against a permanent vacancy in the cadre shall be confirmed at the end of the period of probation, if he is considered fit for confirmation by the appointing authority and has passed the Departmental Examination referred to in rule 15 or has been exempted from passing it :Provided that a permanent vacancy in the cadre shall be reserved where confirmation is deferred for a specified period.