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[Cites 0, Cited by 0] [Section 8(2B)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2B)(xii) in The West Bengal Public Libraries Act, 1979

(xii)two Members of the Legislative Assembly from the area, to be nominated by the Government on the recommendation of the Darjeeling Gorkha Hill Council;