Section 18(3)(ii) in The Orissa Motor Vehicles Rules, 1993

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State of Odisha - Subsection

Section 18(3)(ii) in The Orissa Motor Vehicles Rules, 1993

(ii)against the order of Additional Commissioner, Transport, Secretary or the Under-Secretary of the State Transport Authority, Joint Commissioner, Transport, [Additional/] [Inserted vide Orissa Gazette Extraordinary No. 642/13.4.2007.] Joint Commissioner, Transport (Technical)] Deputy Commissioner, Transport to the Commissioner; and

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State of Odisha - Subsection

Section 18(3)(ii) in The Orissa Motor Vehicles Rules, 1993