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[Cites 0, Cited by 0] [Section 332] [Entire Act]

Union of India - Subsection

Section 332(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(d)'Registrar of Reserves' means an officer appointed as such by the Chief of the Naval Staff and includes an officer performing the duties of the Registrar of Reserves in his absence due to sickness or otherwise;