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State of Gujarat - Section

Section 11 in Gujarat State Higher Education Council Act, 2016

11. Composition of Executive Committee.

- The Executive Committee of the Council shall consist of the following members, namely: -(i)the Chairperson;Ex-officio Members:(i)the Commissioner, Higher Education. Gujarat State;(ii)the Commissioner, Technical Education, Gujarat State;(iii)the Commissioner. Medical Education and Research. Gujarat State;Other Members:(i)not more than eight Vice-Chancellors, out of which three shall be from Sectorial Universities, who hall be nominated by the State Government in consultation with the Joint Board of Vice-Chancellors (JBVC);(ii)one Provost, to be nominated by the State Government in consultation with the Private University Forum;(iii)one eminent scholar, to be nominated by the State Government from the institutes of national importance situated in the Gujarat State;(iv)not more than five eminent persons, to he nominated by the State Government from the fields of Arts, Science, Commerce, Law, Engineering, Management, Medical, Journalism, Films and Television, Theatres, Sports, Public Administration, Finance, etc.;(v)three academicians, to be nominated by the State Government from amongst University teachers, senior principals or affiliated college teachers who have completed more than ten year of service.
(2)The term of the members other than the ex-officio members shall be three years.
(3)If it is not possible for an ex-officio member to attend the meeting of the Council, he may nominate an officer not below the rank of the Deputy Secretary or, the Deputy Director, as the case may be.