Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/7 vs The State Of Assam And Anr on 5 March, 2021

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                   Page No.# 1/7

GAHC010084742020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Crl.Pet./464/2020

         KANHAIYA LAL BOTHRA AND 7 ORS.
         S/O BHANWAR LAL BOTHRA, R/O H. NO. 8, 3RD FLOOR, BYE LANE 1, JP
         AGGARWAL PATH, SLUICE GATE, GUWAHATI-9, MANAGER,
         CONTINENTAL TRANSPORT AGENCY, PRESENTLY RENAMED AND
         CONVERTED AS CTA LOGISTIC LIMITED, AT ROAD, BHARALUMUKH,
         GUWAHATI

         2: MUKUL GOSWAMI
          S/O LATE JAL LAL GOSWAMI
          R/O BLOCK 3B
          IMPERIAL BLUE
         VIDYA MANDIR PATH
          BHETAPARA
          GUWAHATI-28
          JR. EXECUTIVE (ACCOUNTS)
          GCMMF
          PRESENTLY- EXECUTIVE (ACCOUNTS)
          GCMMF
          FIRST FLOOR
          HOUSEFED OFFICE COMPLEX
          RUKMINIGAON
          GUWAHATI-22

         3: PRATEEK KUMAR
          S/O DR. PRAMOD KUMAR
          R/O DUDHMANSAGAR DAIRY
          PLOT NO. 26 D
          SECTOR 3
          IMT MANESAR
          HARYANA
          PIN-122050
         ASSISTANT MANAGER (QA)
          GCMMF
         ANAND
                                                Page No.# 2/7

PRESENTLY- HEAD
DUDHMANSAGAR DAIRY
MANESAR
HARYANA

4: MAULIK M JOSHI
 (WRONGLY MENTIONED AS MALLIK JOSHI @ JOSHI)
 S/O SRI MAHENDRA BHAI JOSHI
 R/O 23 DHARMAJIVAN FLAT
 NEAR KHOKHARA PS
 MANINAGAR EAST
AHMEDABAD
 PIN-380008
 EXECUTIVE (QA)
 GCMMF
ANAND
 PRESENTLY- MANAGER (QA)
 GCMMF
ANAND

5: KAMAKHYA PRASAD CHALIHA
 S/O CHANDRA PRASAD CHALIHA
 R/O CLASSIC ENCLAVE
 MANIRAM DEWAN ROAD
 NEW GUWAHATI-781020
 MANAGER (SALES)
 GCMMF
 GUWAHATI
 PRESENTLY-RETIRED

6: MANORANJAN PANI
 S/O JALADHAN PANI
 R/O KAIRA CAN QUARTERS
 NEAR HERO HONDA SHOWROOM
 NEAR GANESH CHIKDARA
 CHOWKDI OVER BRIDGE
ANAND
 PIN-388001
 ZONAL IN-CHARGE
 GCMMF
 GUWAHATI
 PRESENT ADD- SR. GM
 GCMMF LTD.
AMUL DAIRY ROAD
ANAND
 PIN-388001

7: APURBA MISRA
                                                           Page No.# 3/7

             S/O LATE RADHESHYAM MISRA
             R/O PROTECH PARK
             HENGRABARI ROAD
             GUWAHATI
             PIN-781036
             DEPOT IN-CHARGE
             GCMMF
             GUWAHATI
             PRESENTLY-ZONAL IN CHARGE
             GCMMF
             GUWAHATI

            8: PU NYADO SINGH
             R/O C/O CTA LOGISTIC LIMITED
            AT ROAD
             BHARALUMUKH
             GUWAHATI-781020
             GODOWN IN CHARGE
             CONTINENTAL TRANSPORT AGENCY
             PRESENTLY-MANAGER
             CTA LOGISTIC LIMITE

            VERSUS

            THE STATE OF ASSAM AND ANR.
            REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM

            2:HITESH DEBA SARMAH
             EXECUTIVE MAGISTRATE
             DCs COURT
             KAMRUP (M)
             GUWAHAT

Advocate for the Petitioner   : MR S S SHARMA

Advocate for the Respondent : PP, ASSAM




             Linked Case : I.A.(Crl.)/86/2021

            KANHAIYA LAL BOTHRA AND 7 ORS.
            S/O. BHANWAR LAL BOTHRA
            R/O. H/ NO. 8
            3RD FLOOR
                                                    Page No.# 4/7

BYE LANE 1
JP AGGARWAL PATH
SLUICE GATE
GHY- 9
MANAGER
CONTINENTAL TRANSPORT AGENCY
PRESENTLY RENAMED AND CONVERTED AS CTA LOGISTIC LIMITED
AT ROAD
BHARALUMUKH
GUWAHATI

2: MUKUL GOSWAMI
S/O LATE JAL LAL GOSWAMI
 R/O BLOCK 3B
 IMPERIAL BLUE
VIDYA MANDIR PATH
 BHETAPARA
 GUWAHATI-28
 JR. EXECUTIVE (ACCOUNTS)
 GCMMF
 PRESENTLY- EXECUTIVE (ACCOUNTS)
 GCMMF
 FIRST FLOOR
 HOUSEFED OFFICE COMPLEX
 RUKMINIGAON
 GUWAHATI-22

3: PRATEEK KUMAR
S/O DR. PRAMOD KUMAR
R/O DUDHMANSAGAR DAIRY
PLOT NO. 26 D
SECTOR 3
IMT MANESAR
HARYANA
PIN-122050
ASSISTANT MANAGER (QA)
GCMMF
ANAND
PRESENTLY- HEAD
DUDHMANSAGAR DAIRY
MANESAR
HARYANA

 4: MAULIK M JOSHI
(WRONGLY MENTIONED AS MALLIK JOSHI @ JOSHI)
 S/O SRI MAHENDRA BHAI JOSHI
 R/O 23 DHARMAJIVAN FLAT
 NEAR KHOKHARA PS
                              Page No.# 5/7

MANINAGAR EAST
AHMEDABAD
PIN-380008
EXECUTIVE (QA)
GCMMF
ANAND
PRESENTLY- MANAGER (QA)
GCMMF
ANAND

5: KAMAKHYA PRASAD CHALIHA
S/O CHANDRA PRASAD CHALIHA
R/O CLASSIC ENCLAVE
MANIRAM DEWAN ROAD
NEW GUWAHATI-781020
MANAGER (SALES)
GCMMF
GUWAHATI
PRESENTLY-RETIRED

6: MANORANJAN PANI
S/O JALADHAN PANI
R/O KAIRA CAN QUARTERS
NEAR HERO HONDA SHOWROOM
NEAR GANESH CHIKDARA
CHOWKDI OVER BRIDGE
ANAND
PIN-388001
ZONAL IN-CHARGE
GCMMF
GUWAHATI
PRESENT ADD- SR. GM
GCMMF LTD.
AMUL DAIRY ROAD
ANAND
PIN-388001

7: APURBA MISRA
S/O LATE RADHESHYAM MISRA
R/O PROTECH PARK
HENGRABARI ROAD
GUWAHATI
PIN-781036
DEPOT IN-CHARGE
GCMMF
GUWAHATI
PRESENTLY-ZONAL IN CHARGE
GCMMF
                                                                                Page No.# 6/7

          GUWAHATI

          8: PUNYADEO SINGH
          R/O C/O CTA LOGISTIC LIMITED
          AT ROAD
          BHARALUMUKH
          GUWAHATI-781020
          GODOWN IN CHARGE
          CONTINENTAL TRANSPORT AGENCY
          PRESENTLY-MANAGER
          CTA LOGISTIC LIMITED
          VERSUS

          THE STATE OF ASSAM AND ANR.
          REP. BY P.P.
          ASSAM

          2:HITESH DEBA SARMAH
          EXECUTIVE MAGISTRATE
           DCs COURT
           KAMRUP (M)
           GUWAHATI
           ------------
          Advocate for : MR S S SHARMA
          Advocate for : PP
          ASSAM appearing for THE STATE OF ASSAM AND ANR.



                                 BEFORE
                HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 05.03.2021 Heard the learned Sr. counsel, Mr. C. Sharma appearing for the petitioners through video conferencing. Also heard Mr. B. J. Dutta, learned Addl. P.P. for the State of Assam.

The notice issued to the respondent No. 2 has not been received. Mr. Sharma has submitted that he would take fresh steps by Dasti mode. Therefore, the petitioners are directed take step for service of notice upon the respondent No. 2 by Dasti mode and file necessary affidavit to that Page No.# 7/7 effect.

List the matter after 4(four) weeks, on a date to be fixed by the Office. Till the returnable date, the Police/Magistrate shall not take any coercive action against the 8(eight) petitioners.

JUDGE Comparing Assistant