Section 25(3) in The Anna University of Technology, Chennai Act, 2010
(3)Subject to the other provisions of this Act, the Academic Council in its capacity as a reviewing body shall have the following powers and functions, namely:-(a)to review, from time to time, the broad policies and programmes of the University and to suggest measures for the improvement and development of the University;(b)to advise the Chancellor in respect of any matter, which may be referred to it for advise; and(c)to exercise such other powers and perform such other functions as may be prescribed by the statutes.
