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[Cites 0, Cited by 0] [Section 591(2)] [Section 591] [Entire Act]

State of Punjab - Subsection

Section 591(2)(c) in The Punjab Municipal Act, 1999

(c)the amount of revenue generated form tax and other sources, referred to in clause (ii) of the proviso to sub-section (1) of section 3, clause (ii) of the proviso to sub-section (1) of section 8 and clause (ii) of the proviso to sub-section (1) of section 13;