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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(2)(c) in Karnataka Co-Operative Societies Act, 1959

(c)every one of the applicants who is an individual shall be above the age of eighteen years [and the applicants shall not be members of the same family. [Inserted by Act 25 of 1998 w.e.f. 15.8.1998.]