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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tripura - Subsection

Section 22(d) in Tripura Horticultural Nurseries (Regulation) Act, 2013

(d)the form and manner in which the period within which and the authority which and the authority to which, an appeal may be made under section 13, and the procedure to be followed by the appellate authority in disposing of the appeal;