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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Sikkim - Subsection

Section 5(2) in Sikkim Succession Act, 2008

(2)Where the intestate has left no widow his property shall go to his lineal descendant to those not being lineal descendants according to rules of succession contained herein after and if he has left none shall go to the next of descendants from his brother(sic) sister if unmarried or abandoned by husband