Calcutta High Court
Infinity Infotech Parks Limited vs Tecpro Systems Limited on 13 October, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD-128
GA No. 3012 of 2015
AP No. 1439 of 2015
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
INFINITY INFOTECH PARKS LIMITED
Versus
TECPRO SYSTEMS LIMITED
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 13th October, 2015.
Appearance:
Mr. Sabyasachi Chowdhury, Adv.
Mr. R. K. Khanna, Adv.
Mr. S. E. Huda, Adv.
Ms. Noelle Banerjee, Adv.
The Court : Sufficient grounds have been made out as to why the petitioner was not represented on September 4, 2015, when AP No.1439 of 2015 was dismissed for default. The order dated September 4, 2015 is recalled and AP No.1439 of 2015 is restored to the file.
The restoration application, GA No.3012 of 2015, is allowed as above, but without any order as to costs.
AP No.1439 of 2015 will appear as the last new motion on December 14, 2015.
Urgent certified website copies of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(SANJIB BANERJEE, J.) bp.