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Calcutta High Court

Infinity Infotech Parks Limited vs Tecpro Systems Limited on 13 October, 2015

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

OD-128
                                  GA No. 3012 of 2015
                                   AP No. 1439 of 2015
                           IN THE HIGH COURT AT CALCUTTA
                            Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE

                          INFINITY INFOTECH PARKS LIMITED
                                        Versus
                              TECPRO SYSTEMS LIMITED

  BEFORE:
  The Hon'ble JUSTICE SANJIB BANERJEE

Date : 13th October, 2015.

Appearance:

Mr. Sabyasachi Chowdhury, Adv.
Mr. R. K. Khanna, Adv.
Mr. S. E. Huda, Adv.
Ms. Noelle Banerjee, Adv.
The Court : Sufficient grounds have been made out as to why the petitioner was not represented on September 4, 2015, when AP No.1439 of 2015 was dismissed for default. The order dated September 4, 2015 is recalled and AP No.1439 of 2015 is restored to the file.
The restoration application, GA No.3012 of 2015, is allowed as above, but without any order as to costs.
AP No.1439 of 2015 will appear as the last new motion on December 14, 2015.
Urgent certified website copies of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(SANJIB BANERJEE, J.) bp.