Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 27 in The Dibrugarh University Act, 1965

27. Finance Committee.

- There shall be a Finance Committee of the University consisting of the following members, namely :
(i)the Vice-Chancellor, as the President;
(ii)two members elected by the Court from amongst its members ;
(iii)two members elected by the Executive Council from amongst its members; and
(iv)two members to be nominated by the State Government one from the Finance and the other from the Education Department.