Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in Gold (Control) Act, 1968

(2)A licence issued under this section,-
(a)shall be in such form as may be prescribed,
(b)shall be valid for such period as may be specified therein,
(c)may be renewed, from time to time, and
(d)[ shall be subject to such conditions and restrictions as may be prescribed.] [Substituted by Act 26 of 1969.]