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[Cites 0, Cited by 0] [Section 6(1A)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1A)(b) in The Companies (Cost records and audit) Rules, 2014

(b)the individual or the firm, as the case may be, satisfies the criteria provided in section 141 of the Act, so far as may be applicable;