Supreme Court - Daily Orders
Awdhesh Kumar Verma vs American Methodist Mission on 23 March, 2015
Bench: Anil R. Dave, Amitava Roy
ITEM NO.9 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).36208/2013
(Arising out of impugned final judgment and order dated 17/04/2013
in AFO No.415/2012 passed by the High Court Of Uttarakhand At
Nainital)
AWDHESH KUMAR VERMA Petitioner(s)
VERSUS
AMERICAN METHODIST MISSION & ORS. Respondent(s)
(With appln.(s) for ex-parte stay and interim relief and office
report)
WITH
SLP(C) No. 6151/2015
(With appln.(s) for exemption from filing O.T. and permission to
file additional documents and interim Relief and Office Report)
SLP(C)No.36209/2013
(With appln.(s) for ex-parte stay and Interim Relief and Office
Report)
Date : 23/03/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Manoj Swarup,Adv.
in SLP(C)36208 Ms. Lalita Kohli,Adv.
& 36209 Mr. Abhishek Swarup,Adv.
For M/s Manoj Swarup & Co.,Advs.
SLP(C)No.6151 Mr. R. Venkataramani,Sr.Adv.
Mr. B.D. Pandey,Adv.
Ms. Neelam Singh,Adv.
Mr. Yashraj Bundela,Adv.
Mrs. Mona K. Rajvanshi,Adv.
For Respondent(s)
Mr. Arvind Singh,Adv.
Signature Not Verified
Mr. Sudhir Kumar,Adv.
Digitally signed by
Sarita Purohit
Date: 2015.03.25
Mr. S.K. Gautam,Adv.
11:29:51 IST
Reason: Mr. Vipin Kumar Raghav,Adv.
Dr. Kailash Chand,Adv.(Not present)
SLP(C)Nos. Mrs. Mona K. Rajvanshi,Adv.
36208 & 36209 Mr. Anurag Kashyap,Adv.
Mr. Sudhir Naagar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Sudhir Nagar, learned Advocate-on-Record, accepts notice for Respondent No.1 and seeks time to file vakalatnama.
He is permitted to file vakalatnama within one week. Ad-interim relief granted earlier shall continue till 30th April, 2015.
List the matter on 20th April, 2015.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar