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State of Tamilnadu - Section

Section 19 in General Rules for the Localization and Demarcation of Enclosures in Reserved Forests

19. Pillars should not be marked R. F. until the area is finally notified under section 16, nor should they be numbered until ready for survey, or at least until the points marked are definitely approved of and will not need to be altered.

Note. - When numbering pillars, it is advisable to similarly number some bottom stone in the pillar, or the nearest rock, in case pillar top numbers should disappearPillars may, with advantage, be splashed from time to time with white-wash. It renders them more distinct interference with them more easily detected, and proves that guards and watchmen are attending to the boundaries.