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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1)(iii) in The Merchant Shipping (Fire Appliances) Rules, 1969

(iii)in each firing space, in each boiler room and in each space of such space containing the whole or part of oil fuel installation, at least two portable fire extinguishers which shall be capable of discharging froth or any other substance suitable for quenching oil fires;